Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

Bombay Presidency - Subsection

Section 67(6)(b) in Bombay Primary Education Act, 1947

(b)the transfer or re-employment of any of the employees of the former school board to or by the reconstituted school board of Banaskantha;