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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(2)The child shall initially be accommodated in a reception unit and later segregated as per age, as required under Section 8(4) and separated from old acquaintances and bad influences.