Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Madras Presidency - Section Section 77 in The Madras City Police Act, 1888 77. - Fee for licence For every licence or permission granted under this Act, the Commissioner may levy such fee not exceeding seventy five rupees as may from time to time be fixed by the State Government.
