Himachal Pradesh High Court
Sunil Kumar vs . Hrtc & Anr. on 16 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Ex. Petition No. 269 of 2021.
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16.03.2022. Present: Mr. O.P. Goel, Advocate, for the petitioner.
Mr. Shyam Singh Chauhan, Advocate, for the respondents.
Learned counsel for the respondents states that due and admissible amount has been sent to the account of the 23.03.2022.
r to petitioner. Learned counsel for the petitioner prays for and is granted a week's time to ascertain the same. List on (Tarlok Singh Chauhan) Judge 16th March, 2022.
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