Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(a) in The Navy (Disposal Of Private Property) Regulations, 1961 (a)in relation to the estates of officers the [Joint Secretary] [Substitued by S.R.O. 257, dated 18.7.67] Ministry of Defence;
