Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2)(f) in Punjab State Farmers and Farm Workers Commission Act, 2017

(f)has in the opinion of the Government so abused the position of nonofficial member, as to render such person to continue in office being detrimental to the interest of the Commission or public interest: