Section 1 in Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011
1. Short title and commencement.
(1)These rules may be called the Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011.(2)These rules shall come into force with effect from the date of their publication in the Official Gazette.
