Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 47] [Entire Act] State of Gujarat - Section Section 114 in The Gujarat Police Act, 1951 114. Begging and exposing offensive ailments. - Repealed by Bombay X of 1960, section 1 (4) Schedule.
