Madhya Pradesh High Court
Rajendra Shrivas vs Santosh Gupta on 22 April, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 4049 of 2022
(RAJENDRA SHRIVAS Vs SANTOSH GUPTA)
Dated : 22-04-2022
None for the petitioner.
Mr.Piyush Bhatnagar, learned Panel Lawyer for the respondent/State.
If on the next date of hearing, the petitioner is not available to argue this case, this Court shall be at liberty to dismiss the petition for non-prosecution.
List this case on 06.07.2022.
(ATUL SREEDHARAN) JUDGE rk.
Signature Not Verified SAN Digitally signed by RAVIKANT KEWAT Date: 2022.04.25 10:05:30 IST