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Madhya Pradesh High Court

Rajendra Shrivas vs Santosh Gupta on 22 April, 2022

Author: Atul Sreedharan

Bench: Atul Sreedharan

                                                                           1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                  MCRC No. 4049 of 2022
                                                               (RAJENDRA SHRIVAS Vs SANTOSH GUPTA)

                                     Dated : 22-04-2022
                                           None for the petitioner.

                                           Mr.Piyush Bhatnagar, learned Panel Lawyer for the respondent/State.

If on the next date of hearing, the petitioner is not available to argue this case, this Court shall be at liberty to dismiss the petition for non-prosecution.

List this case on 06.07.2022.

(ATUL SREEDHARAN) JUDGE rk.

Signature Not Verified SAN Digitally signed by RAVIKANT KEWAT Date: 2022.04.25 10:05:30 IST