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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(p) in The Jammu and Kashmir General Sales Tax Act, 1962

(p)makes a statement during the course of any proceedings under this Act or the rules made thereunder which he knows to be false or does not believe to be true ;