Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Kerala - Subsection Section 72(6) in Kerala Land Reforms (Tenancy) Rules, 1970 (6)Where the Kudikidappukaran shifts to the land so acquired, the officer shall arrange for the issue of a patta in Form No. 36 to the Kudikidappukaran in respect of such land,
