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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(1) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(1)Subject to the provisions of sub-section (3), when in any proceeding under this Act it becomes necessary to determine whether any land is a ryoti land or a private land, it shall be presumed, until the contrary is provided that such land is a ryoti land.