Section 7 in The Transplantation Of Human Organs and Tissues Act, 1994
7. Preservation of [human organs or tissues or both] [Substituted for the words "human organs" by Act 16 of 2011, Section 4.]
.After the removal of any [human organ or tissue or both] [Substituted for the words "human organ" by Act 16 of 2011, Section 4.] from the body of any person the registered medical practitioner shall take such steps for the preservation of the [human organ or tissue or both] [Substituted for the words "human organ" by Act 16 of 2011, Section 4.] so removed as may be prescribed.
