Allahabad High Court
Smt. Reshma Devi And Others vs Divisional Manager And Others on 18 October, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER No. - 2644 of 2019 Appellant :- Smt. Reshma Devi And Others Respondent :- Divisional Manager And Others Counsel for Appellant :- H.K. Yadav Hon'ble Dr. Kaushal Jayendra Thaker,J.
Case called out in the revised list. None has appeared today also.
This appeal is of the year 2007 and the delay has recently been condoned.
I have no other option but to dismiss the same.
Dismissed, accordingly.
Interim order, if any, stands vacated.
Order Date :- 18.10.2019 LN Tripathi