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Allahabad High Court

Smt. Reshma Devi And Others vs Divisional Manager And Others on 18 October, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2644 of 2019
 

 
Appellant :- Smt. Reshma Devi And Others
 
Respondent :- Divisional Manager And Others
 
Counsel for Appellant :- H.K. Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Case called out in the revised list. None has appeared today also.

This appeal is of the year 2007 and the delay has recently been condoned.

I have no other option but to dismiss the same.

Dismissed, accordingly.

Interim order, if any, stands vacated.

Order Date :- 18.10.2019 LN Tripathi