Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 134 in Andhra Pradesh Rules Under the Registration Act, 1908

134.

With reference to Note (3) to Article 12 of the Table of Registration Fee, a search fee shall not be levied for the grant of copy of document.
(a)admitted to registration but not transcribed into the register;
(b)presented but not yet admitted to registration ; or
(c)the registration of which has been refused.