Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(b) in The Rajasthan Colonisation Act, 1954 (b)erects [any building or any other structure for any purpose whatsoever] [Inserted by Rajasthan Act No. 38 of 1958.] on any such land; or
