Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 93(2)] [Section 93] [Entire Act]

State of Himachal Pradesh - Subsection

Section 93(2)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)if the decision or order was made by the Joint Registrar, the Additional Registrar or the Registrar, to the Government; or