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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(10)(ii) in State Water Resources Regulatory Authority (Guidelines on Selection of Water Sources and for, ensuring availability of Water for the Water Supply Irrigation Systems) Regulations, 2018

(ii)A correct assessment of the capacity of the source is required to be investigated to decide on its dependability for the Scheme in question. The incidence and the intensity of rainfall, the run-off from a given catchment and the actual gauged flows in streams are the main factors in estimating the safe yield from any source. Reliable statistics on the rainfall over representative regions of the catchment area, recorded through the past 25 years, should be collected, wherever available. In order to cover deficiencies in such data, it is desirable that rainfall recording stations are set up in all water sheds as part of the basic minimum infrastructure requirement.