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State of West Bengal - Act

The West Bengal Dental Board Act, 1950

WEST BENGAL
India

The West Bengal Dental Board Act, 1950

Act 43 of 1950

  • Published on 3 November 1950
  • Commenced on 3 November 1950
  • [This is the version of this document from 3 November 1950.]
  • [Note: The original publication document is not available and this content could not be verified.]
The West Bengal Dental Board Act, 1950West Bengal Act 43 of 1950[3rd November, 1950.]An Act to provide for the continuance of the constitution of the West Bengal Dental Board as heretofore until the 31st day of December, 1950.Whereas it is expedient that the West Bengal Dental Board shall continue to be constituted as heretofore until the 31st day of December, 1950;It is hereby enacted as follows :-

1. Short title, extent and commencement. -

(1)This Act may be called the West Bengal Dental Board Act, 1950.
(2)It extends to the whole of West Bengal.
(3)It shall come into force immediately on the West Bengal Dental Board Ordinance, 1950, ceasing to operate.

2. Constitution of West Bengal Dental Board to continue as heretofore. -

Notwithstanding anything contained in any Act, notification, order or other law, the West Bengal Dental Board shall be deemed to consist, up to the 31st day of December, 1950, of the members holding office as members of the said Board immediately before the commencement of this Act and the term of office of such members shall extend up to that date.