Bombay High Court
Triumph International Finance India ... vs Deputy Commissione Rof Income-Tax, ... on 25 August, 2021
Bench: K.R.Shriram, Abhay Ahuja
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12-itxa-64-2006+.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
ORDINARY ORIGINAL CIVIL JURISDICTION
signed by
REKHA
REKHA PRAKASH
PRAKASH PATIL
PATIL Date:
2021.08.25
INCOME TAX APPEAL NO. 64 OF 2006
18:30:59
+0530 WITH
INCOME TAX APPEAL NO. 191 OF 2012
Triumph International Finance India Ltd. ... Appellant
Versus
Deputy Commissioner of Income Tax Central
Circle-40, Mumbai. ... Respondent
...
Mr.Nitesh Joshi with Mr.Atul Jasani for the Appellants in both Appeals. Mr.Tejveer Singh for the Respondent in ITXA/64/2006. Mr.Arivind Pinto for the Respondent in ITXA/191/2012.
...
CORAM : K.R.SHRIRAM &
ABHAY AHUJA, JJ
DATED : 25th August, 2021.
P.C.:
Appeal be listed for "Hearing" on 6th October, 2021.
(ABHAY AHUJA, J.) (K.R.SHRIRAM, J.) Rekha Patil 1/1