Bombay High Court
Nirav Modi vs The State Of Maharashtra And Anr on 11 September, 2023
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 1580 OF 2019
Nirav Modi ....APPLICANT
V/S
The State Of Maharashtra And Anr ....RESPONDENT
WITH CRIMINAL APPLN. U/S 482 NO. 322 OF 2020 Mehul Choksi ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 303 OF 2020 Nitin Prem Shahi ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 321 OF 2020 Mehul Choksi ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 298 OF 2020 Page 1/2 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 10:53:45 ::: Nitin Prem Shahi ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT Mr.Vijay Aggarwal a/w. Rahul Agarwal a/w. Yash Agrawal a/w. Abhiraj Rai a/w.
Yashwardhan Tiwari a/w. Rohit Kaul a/w. Jasmin Purani for Applicant Mr.A.R.Patil APP for Respondent No.1/State Mr.H.S.Venegaokar for Respondent No.2 CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 11th September, 2023 P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 12/10/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 10:53:45 :::