Rajasthan High Court - Jodhpur
Ramakant & Ors vs State & Ors on 6 July, 2017
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6019 / 2006
1. Ramakant S/o Shri Ratanlal, Aged 52 years, By caste Gurjar,
2. Girdhari Lal S/o Shri Bhuralal, Aged 52 years, By caste Baldi,
3. Gopal Krishan S/o Shri Raghunath, Aged 73 years, By caste
Lakhotia,
4. Bhagwan Das S/o Shri Nathulal, Aged 42 years, By caste
Verma,
5. Vallabhdas S/o Shri Bal Krishan, Aged 54 years, By caste
Kabara,
6. Purshottam S/o Shri Sunderlal, Aged 76 years, By caste
Kabara,
7. Jankivallabh S/o Shri Raghunath, Aged 68 years, By caste
Lakhotia,
8. Jaiprakash Sen S/o Shri Goverdhan, Aged 29 years, By caste
Kumawat,
9. Pramod Kumar S/o Shri Shyamlal, Aged 54 years, By caste
Kumawat,
10. Chandra Kant S/o Shri Arjun Lal, Aged 44 years, By caste
Painter,
11. Rajesh S/o Shri Fatehlal Purohit, Aged 30 years, By caste
Paliwal,
12. Giriraj S/o Shri Ghanshyam, Aged 35 years, By caste
Lakhotiya,
13. Satyanarayan S/o Shri Motilal, Aged 40 years, By caste
Nagda,
14. Giriraj S/o Shri Nathulal, Aged 40 years, By caste Verma,
15. Paresh S/o Shri Rasiklal, Aged 28 years, By caste Mehta,
16. Rasik Lal S/o Shri Jayanti Lal, Aged 39 years, By caste
Mehta,
17. Ramesh Chandra S/o Shri Purushottam, Aged 46 years, By
caste Kabra,
18. Shivshankar @ Shiv Kumar S/o Shri Fatehlal, Aged 46 years,
By caste Purohit
All residents of Vanmali Temple, Nathdwara, Tehsil
Nathdwara, District Rajsamand (Raj.) through the petitioner
No.5.
----Petitioners
Versus
(2 of 2)
[CW-6019/2006]
1. The State of Rajasthan through the Secretary, Department of
Devasthan, Government of Rajasthan, Jaipur.
2. The District Collector, Rajsamand.
3. The Land Acquisition Officer (Sub Divisional Officer),
Nathdwara, District Rajsamand (Rajasthan)
4. The Chief Executive Officer, Shree Nathdwara Temple Board,
Nathdwara, District Rajsamand (Rajasthan)
5. Goswami Shri Tilkayatji Rakeshji Maharaj Saheb, President,
Shree Nathdwara Temple Board, Nathdwara, District
Rajsamand (Rajasthan)
----Respondents
_____________________________________________________
For Petitioners : Mr. Chaitanya Gehlot
For Respondent No.4 : Mr. Deepak Chandak for
Mr. M.S. Singhvi, Sr. Advocate
_____________________________________________________
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order 06/07/2017 Learned counsel for the petitioners wants to withdraw this writ petition.
In view of the above submission, this writ petition is dismissed as withdrawn.
(VIJAY BISHNOI)J. Abhishek Kumar S.No.134