Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 700 in Criminal Courts - Rules and Orders 700. The inspection of Courts is a valuable way of discovering error and preventing abuse. As a rule the more regular and careful the inspection the higher will be the standard of work in the Courts.
