Section 8 in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995
8. Seniority in parent office not to be disturbed.
- [Sections 154 and 180(2)(zzd)]. - While fixing seniority under rule 7, the inter se seniority of the transferred employees in their respective parent offices shall not be disturbed.
