Bombay High Court
Vaishnavi Prashant Dudhavadkar vs The Union Of India And Ors on 3 October, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-58
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11960 OF 2023
Vilas Narayan Mestry ....PETITIONER
V/S
The Union Of India And Ors ....RESPONDENT
WITH WRIT PETITION NO. 11961 OF 2023 Manoj Vithoba Khedekar ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 11962 OF 2023 Sachin Tukaram Bhairavkar ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 11966 OF 2023 Jyoti Vishwanath Sawant ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 11967 OF 2023 Page 1/3 ::: Uploaded on - 03/10/2023 ::: Downloaded on - 04/10/2023 06:17:47 ::: Monika Mohan Gavankar ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 12193 OF 2023 Mr. Dudwadkar Tanish Praphull And Anr ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 12196 OF 2023 Vaishnavi Prashant Dudhavadkar ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 12200 OF 2023 Sushant Nathuram Dhadve ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 12197 OF 2023 Mr. Ganesh Bhikaji Chavan ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 12198 OF 2023 Page 2/3 ::: Uploaded on - 03/10/2023 ::: Downloaded on - 04/10/2023 06:17:47 ::: Mr. Nilesh Vilas Parab ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 11965 OF 2023 Ujjwala Tukaram Mohite ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT WITH WRIT PETITION NO. 12199 OF 2023 Anil Devaji Nawale ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 3rd October, 2023 P.C. :
Due to paucity of time, stand over to 10/10/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 03/10/2023 ::: Downloaded on - 04/10/2023 06:17:47 :::