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[Cites 0, Cited by 0] [Section 214(2)] [Section 214] [Entire Act]

State of Gujarat - Subsection

Section 214(2)(v) in The Bombay Land Revenue Code, 1879

(v)[ regulating the supply of agriculturist pass-book.] [Clause (v) was added by Gujarat 9 of 1995,s . 10 (w.e.f. 23-07-1997).]