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Union of India - Section

Section 101 in Bharatiya Sakshya Adhiniyam, 2023

101. Evidence as to meaning of illegible characters, etc.

Evidence may be given to show the meaning of illegible or not commonly intelligible characters, of foreign, obsolete, technical, local and regional expressions, of abbreviations and of words used in a peculiar sense.Illustration. A, sculptor, agrees to sell to B, "all my mods". A has both models and modelling tools. Evidence may be given to show which he meant to sell.[Similar to Section 98 from Old IEA-Also Refer]