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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1)(d) in The M.P. Local Authorities (Electoral Offences) Act, 1964

(d)fraudulently puts into any ballot box anything other than the ballot paper which he is authorised by law to put in; or