Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(ii) in Rajasthan General Clauses Act, 1955 (ii)To all Rajasthan laws [in force in the pre-reorganisation State of Rajasthan] [Inserted by Section 4, ibid.] made after the commencement of this Act,
