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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Bihar - Subsection

Section 98(2)(b) in The Bihar Municipal Act, 2007

(b)such number of persons, not being Councillors, or officers or other employees of the Municipality and not exceeding two in number, having knowledge and experience in financial matters, as may be nominated by the Municipality.