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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(3)(j) in The First Statutes of Indian Institute of Technology Goa, 2017

(j)The minutes of the proceedings of a meeting of the Committee shall be prepared by the Registrar, and circulated to all the members of the Committee. The minutes along with amendment, if any suggested, shall be placed for confirmation at the next meeting of the Committee. After the minutes are confirmed, the minutes shall be signed by the Chairman.