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[Cites 0, Cited by 0] [Section 8(13)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(13)(b) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

(b)seal up in the separate packets the counted and rejected voting papers and the rejected identification envelope containing voting papers, and record on each such packet description of its contents and the date of the election which it refers;