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Himachal Pradesh High Court

Punni Devi vs . State & Ors. on 16 December, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Punni Devi Vs. State & Ors.

CWP No. 7560/2024 16.12.2024 Present: None for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. L.N. Sharma, Mr. Amandeep Sharma, Additional Advocates General with Ms. Leena Guleria and Mr. Sikander Bhushan, Deputy Advocates General, for the respondents.

Though, the matter has been called number of times, however, there is no appearance on behalf of the petitioner.

Learned Additional Advocate General also seeks an adjournment on the ground that brief of the case is missing.

In view of above, list after two weeks.

Jyotsna Rewal Dua Judge 16th December, 2024 (rohit)