Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(3) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971 (3)One-third of the total number of members of the Board shall be the quorum required to constitute a meeting of the Board.
