Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 20 in West Bengal Private Security Agencies (Regulation) Rules, 2007

20. Enclosures :

(Signature/T.l.* of Applicant)(*Left Hand Thumb Impression if Male and Right Hand Thumb Impression if Female.)For office use onlyFile No. .............................Date of issue of character and antecedent Report....................Form II(See rule 4)Form for verification of Character and Antecedents of Security Guard and Supervisor
Thumb Impression of theApplicant............................................Signature of theApplicant........................................... {|
Passport size recent photograph attested byClass I/Gr. A GazettedOfficer
|-||}
For official use only
Form number Name of the Police station sent for policeverification date
     
Please read the instructions carefully before filling the form. Please fill in BLOCK LETTERS : (CAUTION : Please furnish correct information. Furnishing of incorrect information orsuppression of any factual information in the form will render the candidate unsuitable for employmentlengagement in the Private Security Agency.)