Himachal Pradesh High Court
Govinder Singh & Ors. vs . State Of Hp on 18 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Govinder Singh & Ors. Vs. State of HP CRMMO No. 387 of 2022 .
18.5.2022 Present: Mr. Deepak Kaushal, Advocate for the petitioner.
Mr. Shiv Pal Manhans, Additional Advocate General with M/s. Bhupinder Singh Thakur & Yudhvir Singh Thakur, Dy. Advocates General for the respondent- State.
Notice. Mr. Yudhvir Singh Thakur, learned Dy. Advocate General accepts notice on behalf of the respondent. As prayed for, list on 1.6.2022.
(Chander Bhusan Barowalia) Judge 18th May, 2022 (Guleria) ::: Downloaded on - 18/05/2022 20:10:46 :::CIS