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Himachal Pradesh High Court

Govinder Singh & Ors. vs . State Of Hp on 18 May, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Govinder Singh & Ors. Vs. State of HP CRMMO No. 387 of 2022 .

18.5.2022 Present: Mr. Deepak Kaushal, Advocate for the petitioner.

Mr. Shiv Pal Manhans, Additional Advocate General with M/s. Bhupinder Singh Thakur & Yudhvir Singh Thakur, Dy. Advocates General for the respondent- State.

Notice. Mr. Yudhvir Singh Thakur, learned Dy. Advocate General accepts notice on behalf of the respondent. As prayed for, list on 1.6.2022.

(Chander Bhusan Barowalia) Judge 18th May, 2022 (Guleria) ::: Downloaded on - 18/05/2022 20:10:46 :::CIS