Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 44 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958 44. Forms. - The Director shall prescribe forms for maintenance of registers and statements pertaining to accounts and other matters of a protective home.
