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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(4) in Bihar Shops & Establishments Act, 1953

(4)Every employee in an establishment shall be allowed in each week holiday of one whole day :[xxx] [Sub-Sections (1), (2), (3) and proviso of sub-section (4) of Section 12 repealed by Act 25 of 2007.]