Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227] [Entire Act] State of Odisha - Subsection Section 227(1) in Orissa Municipal Rules, 1953 (1)Every such school shall submit punctually and in the approved forms such annual and periodical returns as may be called for by the Department or by the Council.
