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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

Union of India - Subsection

Section 148(1)(b) in The Drugs and Cosmetics Rules, 1945

(b)[ the name of the manufacturer and complete address of the premises of the manufacturer where the cosmetic has been manufactured: [Substituted by G.S.R. 352(E), dated 26.4.2000 (w.e.f. 26.4.2000).]