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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(5)The Appellate Authority shall send a notice to the appellant to appear before it at such date and time as may be specified in the notice for the hearing of the appeal.