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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(a) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(a)The Superintendent may at his own discretion add to or subtract from or cancel the registration of the dealers at any time without assigning any reason or prior notice to that effect to the registered dealers.