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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Daman and Diu - Subsection

Section 2(zm) in Daman and Diu Value Added Tax Regulation, 2005

(zm)"works contract" includes any agreement for carrying out, the construction of building, manufacture, processing, fabrication, erection, installation, fitting out, improvement, repair or commissioning of any movable or immovable property, whether for cash or the deferred payment or for other valuable consideration;