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[Cites 0, Cited by 0] [Section 230(2)] [Section 230] [Entire Act]

State of Telangana - Subsection

Section 230(2)(b) in Telangana Panchayat Raj Act, 2018

(b)if satisfied that the result of a fresh poll at that polling station will not, in any way affect the result of the election or that the mechanical failure of the voting machine or the error or irregularity in procedure is not material, issue such directions to the Returning Officer as it may deem proper for the proper conduct and completion of the election.