Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] Securities And Exchange Board Of India - Subsection Section 94(2) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009 (2)Without prejudice to the provisions of sub-regulation (1), the bonus share shall not be issued in lieu of dividend.
