Section 1(3)(b) in Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(3)(b) in Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982

(b)affect any liability incurred under that Act or any punishment incurred in respect of any contravention of that Act or any order made thereunder; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 1(3)(b) in Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982