Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(f) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010 (f)The Competent Authority shall, after considering the advice of the Central Vigilance Commission, impose the penalty.
