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[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(9)(a) in The Coal Mines Regulations, 2017

(a)For every meeting of the Board, not less than ten clear days prior notice intimating the time and place of the proposed meeting and signed by the Chairman or the Secretary shall be given to each member who is not absent from India.