Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 163 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

163.

Grants under this head are sanctioned by the Inspector and are drawn on bill Forms (Appendix 47) after counter-signature by official year.Food and Clothing Grant in the City of Chennai