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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(ii) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(ii)the object of the Co-operative Society explicitly stated as a common central need of the members which the Co-operative Society aims at fulfilling ;